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State of Haryana - Section

Section 1 in The Haryana Panchayati Raj Election Symbols (Reservation and Allotment) Order, 2014

1. Short title, extent, application and commencement.

(1)This Order may be called the Haryana Panchayati Raj Election Symbols (Reservation and Allotment) Order, 2014.
(2)It shall extend to the whole of the State of Haryana in relation to elections in Panchayati Raj Institutions.
(3)It shall come into force on the date of its publication in the Haryana Government Gazette, which date hereinafter referred to be the date of commencement of this Order.