Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

State of Bihar - Subsection

Section 92(2)(a) in Bihar Regional Development Authority Act, 1974

(a)all properties, funds and dues which are vested in or realisable by the Authority shall vest, in, or be realisable by the State Government;