Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Haryana - Subsection Section 2(xxx) in Faridabad Complex Administration Building Rules, 1989 (xxx)"licensed plumber" means a person registered with the Faridabad Complex Administration and possessing a qualification as laid down in Schedule IV appended to these rules;
