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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(3) in Punjab Document Writers Licensing Rules, 1961

(3)The fee shall be deposited in the Treasury under Head [IX - Registration-Miscellaneous] [Substituted for 'XI - Registration-Miscellaneous' by GSR No. 68, dated 10th February, 1969, published in the legislative supplement dated 17th July, 1970.]"