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Supreme Court - Daily Orders

Deputy Conservator Of Forests vs Timblo Irmaos Ltd. on 29 July, 2021

Bench: S. Abdul Nazeer, Krishna Murari

     ITEM NO.805                    Court 8 (Video Conferencing)            SECTION IX

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     R.P.(C) No. 589/2021 in D No. 19059/2020


     DEPUTY CONSERVATOR OF FORESTS                                       Petitioner(s)

                                                     VERSUS

     TIMBLO IRMAOS LTD. & ORS.                                           Respondent(s)

     with SLP(Civil) Diary No.14319/2020

     Date : 29-07-2021 These petitions were mentioned today.

     CORAM :
                             HON'BLE MR. JUSTICE S. ABDUL NAZEER
                             HON'BLE MR. JUSTICE KRISHNA MURARI


     For Petitioner(s)                 Mr.   Nilin Kohli,Adv. (Mentioned by)
                                       Ms.   Ruchira Gupta,Adv.
                                       Mr.   Harsha Peechara,Adv.
                                       Mr.   Sudarsh Menon, AOR

                                       Mr. Shishir Deshpande, AOR

     For Respondent(s)



                              UPON being mentioned the Court made the following
                                                 O R D E R

SLP(Civil) Diary No.14319/2020 Delay condoned.

Issue notice.

(ANITA MALHOTRA) (KAMLESH RAWAT) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Anita Malhotra Date: 2021.07.29 15:57:29 IST Reason: