Supreme Court - Daily Orders
Deputy Conservator Of Forests vs Timblo Irmaos Ltd. on 29 July, 2021
Bench: S. Abdul Nazeer, Krishna Murari
ITEM NO.805 Court 8 (Video Conferencing) SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) No. 589/2021 in D No. 19059/2020
DEPUTY CONSERVATOR OF FORESTS Petitioner(s)
VERSUS
TIMBLO IRMAOS LTD. & ORS. Respondent(s)
with SLP(Civil) Diary No.14319/2020
Date : 29-07-2021 These petitions were mentioned today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE KRISHNA MURARI
For Petitioner(s) Mr. Nilin Kohli,Adv. (Mentioned by)
Ms. Ruchira Gupta,Adv.
Mr. Harsha Peechara,Adv.
Mr. Sudarsh Menon, AOR
Mr. Shishir Deshpande, AOR
For Respondent(s)
UPON being mentioned the Court made the following
O R D E R
SLP(Civil) Diary No.14319/2020 Delay condoned.
Issue notice.
(ANITA MALHOTRA) (KAMLESH RAWAT) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Anita Malhotra Date: 2021.07.29 15:57:29 IST Reason: