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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Maharashtra - Subsection

Section 6(2) in The Maharashtra Council of Indian Medicine (Election) Rules, 1967

(2)Where a person other than the Registrar is appointed as a Returning Officer, the staff of the [Council] [Substituted by G.N. of 21.3.1985.] all work under him for the purposes of the election.