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Madras High Court

Bharathiya Rms/Mms Union (Class Iii) vs Union Of India on 18 August, 2023

Author: D.Krishnakumar

Bench: D.Krishnakumar

                                                                                 W.P.No.16559 of 2008

                                  IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                DATED: 18.08.2023

                                                      CORAM :

                                   THE HON'BLE MR. JUSTICE D.KRISHNAKUMAR
                                                        AND
                                       THE HON'BLE MR.JUSTICE P.B.BALAJI


                                               W.P.No.16559 of 2008

                     Bharathiya RMS/MMS Union (Class III)
                     rep.by its Assistant General Secretary
                     Mr.R.Narayanaswamy
                     No.13-A, Nakkeeran Street
                     Senthaneerpuram
                     Trichy 620 004                                ..   Petitioner

                                                          v.

                     1. Union of India
                        Ministry of Personnel, Public Grievances
                         and Pensions rep.by its Secretary
                        New Delhi

                     2. Union of India
                        Ministry of Communications & I.T.
                        Department of Posts rep.by its Secretary
                        Dak Bhavan
                        Sansad Marg
                        New Delhi



                     ____________
                     Page 1 of 5


https://www.mhc.tn.gov.in/judis
                                                                                        W.P.No.16559 of 2008

                     3. The Secretary (Staff Relations)
                        Department of Posts
                        New Delhi

                     4. The Chief Post Master General
                        Tamil Nadu Circle
                        Chennai 600 002                                 ..     Respondents

                                  Writ Petition filed under Article 226 of the Constitution of India,
                     praying for issuance of a Writ of Certiorarified Mandamus and call for the
                     records of the impugned Letters in No.13/04/2007 SR dated 28.02.2008 and
                     19.06.2008 issued by the second respondent and quash the same and direct
                     the second respondent to conduct the verification of Membership of Service
                     Associations under Secret Ballot System.

                                        For Petitioner     ::     Mr.Vijay Anand

                                        For Respondents ::        Mr.P.G.Santhosh Kumar
                                                                  Senior Panel Counsel for R1
                                                                  Mrs.R.Sudha
                                                                  Central Government Counsel for
                                                                  R2 to R4


                                                            ORDER

(Order of the Court was made by D.KRISHNAKUMAR,J.) The learned counsel appearing for the petitioner fairly stated that the writ petition may be dismissed as infructuous, as nothing survives for ____________ Page 2 of 5 https://www.mhc.tn.gov.in/judis W.P.No.16559 of 2008 adjudication.

2. Recording the aforesaid statement made by the learned counsel appearing for the petitioner, this writ petition is dismissed as infructuous.

Consequently, M.P.Nos.1 & 2 of 2008 are also dismissed. No costs.

(D.K.K.,J.) (P.B.B,J.) Index : yes/no 18.08.2023 Neutral citation : yes/no ss To

1. The Secretary to Union of India Ministry of Personnel, Public Grievances and Pensions New Delhi

2. The Secretary to Union of India Ministry of Communications & I.T. Department of Posts Dak Bhavan, Sansad Marg New Delhi

3. The Secretary (Staff Relations) Department of Posts New Delhi ____________ Page 3 of 5 https://www.mhc.tn.gov.in/judis W.P.No.16559 of 2008

4. The Chief Post Master General Tamil Nadu Circle Chennai 600 002 ____________ Page 4 of 5 https://www.mhc.tn.gov.in/judis W.P.No.16559 of 2008 D.KRISHNAKUMAR,J.

AND P.B.BALAJI,J.

ss W.P.No.16559 of 2008 18.08.2023 ____________ Page 5 of 5 https://www.mhc.tn.gov.in/judis