Madras High Court
Bharathiya Rms/Mms Union (Class Iii) vs Union Of India on 18 August, 2023
Author: D.Krishnakumar
Bench: D.Krishnakumar
W.P.No.16559 of 2008
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 18.08.2023
CORAM :
THE HON'BLE MR. JUSTICE D.KRISHNAKUMAR
AND
THE HON'BLE MR.JUSTICE P.B.BALAJI
W.P.No.16559 of 2008
Bharathiya RMS/MMS Union (Class III)
rep.by its Assistant General Secretary
Mr.R.Narayanaswamy
No.13-A, Nakkeeran Street
Senthaneerpuram
Trichy 620 004 .. Petitioner
v.
1. Union of India
Ministry of Personnel, Public Grievances
and Pensions rep.by its Secretary
New Delhi
2. Union of India
Ministry of Communications & I.T.
Department of Posts rep.by its Secretary
Dak Bhavan
Sansad Marg
New Delhi
____________
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W.P.No.16559 of 2008
3. The Secretary (Staff Relations)
Department of Posts
New Delhi
4. The Chief Post Master General
Tamil Nadu Circle
Chennai 600 002 .. Respondents
Writ Petition filed under Article 226 of the Constitution of India,
praying for issuance of a Writ of Certiorarified Mandamus and call for the
records of the impugned Letters in No.13/04/2007 SR dated 28.02.2008 and
19.06.2008 issued by the second respondent and quash the same and direct
the second respondent to conduct the verification of Membership of Service
Associations under Secret Ballot System.
For Petitioner :: Mr.Vijay Anand
For Respondents :: Mr.P.G.Santhosh Kumar
Senior Panel Counsel for R1
Mrs.R.Sudha
Central Government Counsel for
R2 to R4
ORDER
(Order of the Court was made by D.KRISHNAKUMAR,J.) The learned counsel appearing for the petitioner fairly stated that the writ petition may be dismissed as infructuous, as nothing survives for ____________ Page 2 of 5 https://www.mhc.tn.gov.in/judis W.P.No.16559 of 2008 adjudication.
2. Recording the aforesaid statement made by the learned counsel appearing for the petitioner, this writ petition is dismissed as infructuous.
Consequently, M.P.Nos.1 & 2 of 2008 are also dismissed. No costs.
(D.K.K.,J.) (P.B.B,J.) Index : yes/no 18.08.2023 Neutral citation : yes/no ss To
1. The Secretary to Union of India Ministry of Personnel, Public Grievances and Pensions New Delhi
2. The Secretary to Union of India Ministry of Communications & I.T. Department of Posts Dak Bhavan, Sansad Marg New Delhi
3. The Secretary (Staff Relations) Department of Posts New Delhi ____________ Page 3 of 5 https://www.mhc.tn.gov.in/judis W.P.No.16559 of 2008
4. The Chief Post Master General Tamil Nadu Circle Chennai 600 002 ____________ Page 4 of 5 https://www.mhc.tn.gov.in/judis W.P.No.16559 of 2008 D.KRISHNAKUMAR,J.
AND P.B.BALAJI,J.
ss W.P.No.16559 of 2008 18.08.2023 ____________ Page 5 of 5 https://www.mhc.tn.gov.in/judis