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[Cites 0, Cited by 0] [Section 2(9)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(9)(iii) in Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963

(iii)any inam recognised and confirmed under section 2 of the Pudukkottai (Settlement of Inams) Act, 1955 [Tamil Nadu] [Substituted for the word 'Madras' by the Tamil Nadu Adaptation of Laws Order, 1969, as amended by the Tamil Nadu Adaptation of Laws (Second Amendment) Order, 1969.] Act XXIII of 1955), but not including a new inam estate as defined in clause (9) of section 2 of the Inam Estates Abolition Act and situated in the merged territory of Pudukkottai;