Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Jharkhand - Subsection Section 2(2) in The Assistants of the Secretariat and Attached Offices Joint Cadre Act, 1989 (2)"Departments and Attached Offices" means department under the State Government including the Branch Secretariat at Ranchi and their attached offices;
