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[Cites 0, Cited by 0] [Section 84B(2)] [Section 84B] [Entire Act]

State of Madhya Pradesh - Subsection

Section 84B(2)(c) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

(c)that any nomination has been improperly rejected; or