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Bombay High Court

Delphi World Money Limited (Formerly ... vs Union Of India And Anr on 11 June, 2024

Author: K.R. Shriram

Bench: K.R. Shriram

                                                                                 Board Sr.No.:-0

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                WRIT PETITION NO. 1398 OF 2022

 Delphi World Money Limited (formerly Known....PETITIONER
 As Weizmann Forex Limited)
            V/S
 Union Of India And Anr                  ....RESPONDENT

CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN, JJ DATE : 11th June, 2024 P.C. :

Due to paucity of time, stand over to 18/06/2024. Interim order, if any, to continue till then.
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