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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1)(c) in The Oil Industry Development Board Staff Provident Fund Rules, 2013

(c)When an employee elects to subscribe at the minimum rate of 6 per cent, or 81/3 percent, as the case may be, the fraction of a rupee will be rounded to the nearest whole rupee, 50 paisa counting as the next higher rupee.