Section 3(1A) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.
(1A)[ The University shall have perpetual succession and a common seal and shall sue and be sued by the name of the Bidhan Chandra Krishi Viswavidyalaya] [Sub-sections (1) and (1A) substituted by W. B. Act 31 of 1981].
