Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 178] [Entire Act] State of Assam - Subsection Section 178(3) in Assam Excise Rules, 1945 (3)Licences for wholesale of country spirit to the excise spirit warehouse shall be granted for a period not exceeding three years at a time ;
