Calcutta High Court (Appellete Side)
Alauddin Mallick And Ors vs The State Of West Bengal & Ors on 12 April, 2016
Author: Tapabrata Chakraborty
Bench: Tapabrata Chakraborty
1
12.04.2016
S.L.-18(KB)
W.P. 6192 (W) of 2016
Alauddin Mallick and ors.
versus
The State of West Bengal & Ors.
Mr. Shamim Ahammed
Mr. Arka Maiti
... For the petitioners.
The learned advocate appearing for the
petitioners submits that service upon all the
respondents is not complete.
List the matter for further consideration under the same heading in the Combined Monthly List of May, 2016.
(Tapabrata Chakraborty,J.)