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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Uttar Pradesh - Subsection

Section 38(7) in The Integral University Act, 2004

(7)Other Officers/Staff like Teaching, Teaching Supporting, Administrative, Provost, Proctor, Hostel Wardens, Skilled and Unskilled workers etc., of Institute of Integral Technology shall either be retained or absorbed in the Integral University on the same terms and conditions.