Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2 in Printing of One Rupee Currency Notes Rules, 2016 2. Printing. - The One Rupee Currency Notes shall be printed at the note printing presses for issue under the authority of the Government of India for circulation.
