Madhya Pradesh High Court
Union Of India vs Narayan Chouhan on 30 January, 2025
Author: Vivek Rusia
Bench: Vivek Rusia
1 MP-6137-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MP No. 6137 of 2024 (UNION OF INDIA AND OTHERS Vs NARAYAN CHOUHAN ) Dated : 30-01-2025 Shri Sudhanshu Vyas - Advocate for the petitioner.
Heard on the question of admission. Admit.
Let record of O.A No.201/00963/2021 be called from the Tribunal. List alongwith M.P No.6133/2024.
(VIVEK RUSIA) (GAJENDRA SINGH)
JUDGE JUDGE
akanksha
Signature Not Verified
Signed by: AKANKSHA
LAHORIYA
Signing time: 30-01-2025
18:41:20