Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76A(3)] [Section 76A] [Entire Act] State of Gujarat - Subsection Section 76A(3)(g) in The Gujarat Town Planning and Urban Development Act, 1976 (g)make such provisions as are necessary which are enumerated in clause (m) of sub-section (2) of Section 12;