Supreme Court - Daily Orders
Manoj Singh vs Chintel India Pvt. Ltd. on 24 November, 2023
Bench: Hrishikesh Roy, Sanjay Karol
ITEM NO.804 COURT NO.7 SECTION X
(Mentioning)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s).273/2022
MANOJ SINGH & ORS. Petitioner(s)
VERSUS
CHINTEL INDIA PVT. LTD. & ORS. Respondent(s)
Date : 24-11-2023 This petition was mentioned today.
CORAM :
HON'BLE MR. JUSTICE HRISHIKESH ROY
HON'BLE MR. JUSTICE SANJAY KAROL
For Petitioner(s)
Mr. Prashant Bhushan, AOR (Mentioned By)
For Respondent(s)
Ms. Charu Sangwan, AOR
Mr. Samar Vijay Singh, AOR
UPON being mentioned, the Court made the following
O R D E R
On being mentioned by the counsel for the petitioners, the matter be not deleted from the tentatively shown date i.e., 22.01.2024.
[DEEPAK JOSHI] [KAMLESH RAWAT] COURT MASTER ASSISTANT REGISTRAR Signature Not Verified Digitally signed by Jayant Kumar Arora Date: 2023.11.24 18:10:37 IST Reason: