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[Cites 0, Cited by 0] [Section 143(11)] [Section 143] [Entire Act]

Union of India - Subsection

Section 143(11)(ii) in Finance Act, 2012

(ii)a Modular Employable Skill Course, approved by the National Council of Vocational Training, run by a person registered with the Directorate General of Employment and Training, Union Ministry of Labour and Employment; or