Supreme Court - Daily Orders
Delhi Development Authority vs Punam Laul (Dead) Through Lrs. on 10 December, 2021
Bench: Dinesh Maheshwari, Vikram Nath
1
ITEM NO.17 Court 15 (Video Conferencing) SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (C) No. 15346/2015
(Arising out of impugned final judgment and order dated 23-12-2014
in WPC No. 6947/2014 passed by the High Court of Delhi at New
Delhi)
DELHI DEVELOPMENT AUTHORITY Petitioner
VERSUS
PUNAM LAUL (DEAD) THROUGH LRS. & ORS. Respondent(s)
(IA No.124683/2017-I/A FOR BRINGING ON RECORD ORDER PASSED BY THE
HIGH COURT OF DELHI ON 27.10.2017)
Date : 10-12-2021 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE VIKRAM NATH
For Petitioner(s) Mr. Anshay Dhatwalia, Adv.
Ms. Kumud Nijhawan, Adv.
Mr. Ashwani Kumar, AOR
For Respondent(s) Ms. Vanshaja Shukla, AOR
Mr. Sajal Singhai, Adv.
Mr. Tushar Mehta, SG
Mr. K.M.Nataraj, ASG
Mr. Gurmeet Singh Makker, AOR
Mr. Kanu Agrawal, Adv.
Mr. B.K.Satija, Adv.
Mohd. Akhil, Adv.
Mr. B. V. Balaram Das, AOR
Ms. Rachana Srivastava, AOR
UPON hearing the counsel the Court made the following
O R D E R
Learned counsel for the petitioner submits that the petitioner Signature Not Verified Digitally signed by Dr. does Mukesh Nasa Date: 2021.12.11 not wish to file a response to the application I.A. No. 18:07:19 IST Reason:
153250/2021.
The submissions are taken on record. 2 List this matter on 11.01.2022. (SHRADDHA MISHRA) (RAM SUBHAG SINGH) SENIOR PERSONAL ASSISTANT BRANCH OFFICER