Supreme Court - Daily Orders
Mridul Dhar (Minor) vs Union Of India . on 21 September, 2016
Bench: Anil R. Dave, L. Nageswara Rao
ITEM NO.1 COURT NO.2 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.NO.35/2016 in Writ Petition (C) No(s).306/2004
MRIDUL DHAR (MINOR) & ANR. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(For extension of time and office report)
Date : 21/09/2016 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s)
Mr. Prashant Kumar,Adv.
For Respondent(s)/Applicant(s)
State of Mr. Harin P. Raval,Sr.Adv.
of Telangana Mr. P. Venkat Reddy,Adv.
Mr. Prashat Tyagi,Adv.
For M/s. Venkat Palwai Law Associates,Advs.
Min. of Health Ms. Rekha Pandey,Adv.
UOI Ms. Sunita Sharma,Adv.
Mr. Ajay Sharma,Adv.
For Mr. D.S. Mahra,Adv.
CBSE Mr. Tara Chandra Sharma,Adv.
Ms. Neelam Sharma,Adv.
Mr. Rajeev Sharma,Adv.
Ms. Pankhuri Shrivastava,Adv.
MCI Mr. Gaurav Sharma,Adv.
Mr. Dhawal Mohan,Adv.
Ms. Vara Gaur,Adv.
Mr. T.N. Rama Rao,Adv.
Mr. Hitesh Kumar Sharma,Adv.
Mr. T. Veera Reddy,Adv.
Signature Not Verified
For Mr. T.V. George,Adv.
Digitally signed by
SARITA PUROHIT
Date: 2016.09.22
16:16:28 IST
Reason:
1
Mr. Bhavani Shankar,Adv.
Ms. V.S. Lakshmi,Adv.
For Mr. Naresh K. Sharma,Adv.
State of Bihar Ms. Varsha Poddar,Adv.
For Mr. Gopal Singh,Adv.
State of Mr. A. Selvin Raja,Adv.
Chhattisgarh for Mr. A.P. Mayee,Adv.
State of Gujarat Ms. Hemantika Wahi,Adv.
Ms. Puja Singh,Adv.
Ms. Aagam Kaur,Adv.
State of H.P. Mr. Suryanarayan Singh,Sr.AAG
Ms. Pragati Neekhra,Adv.
State of Jharkhand Mr. Gopal Prasad,Adv.
State of Kerala Mr. G. prakash,Adv.
Mr. Jishnu M.L.,Adv.
Ms. Priyanka Prakash,Adv.
Ms. Beena Prakash,Adv.
Mr. Manu Srinath,Adv.
State of MP Mr. Mishra Saurabh,Adv.
Mr. Ankit Kr. Lal,Adv.
State of Manipur Mr. Sapam Biswajit Meiti,Adv.
Ms. Linthoingambi Thongam,Adv.
Mr. Naresh Kumar Gaur,Adv.
For Mr. Ashok Kumar Singh,Adv.
State of Meghalaya Mr. Ranjan Mukherjee,AAG
State of Punjab Mr. Saurabh Ahay Gupta,AAG
for Mr. Kuldip Singh,Adv.
State of Raj. Mr. S.S. Shamshery,Adv.
Mr. Amit Sharma,Adv.
Mr. Prateek Yadav,Adv.
Mr. Ankit Raj,Adv.
For Ms. Ruchi Kohli,Adv.
State of Tripura Mr. Rituraj Biswas,Adv.
Ms. Varsha Poddar,Ad.
For Mr. Gopal Singh,Adv.
State of Mr. Sukrit R. Kapoor,Adv.
Uttarakhand for Ms. Rachana Srivastava,Adv.
2
State of UP Mr. Abhisth Kumar,Adv.
Ms. Archana Singh,Adv.
Govt. of Mr. V.G. Pragasam,Adv.
Puducherry Mr. Prabhu Ramasubramanian,Adv.
Mrs. B. Sunita Rao,Adv.
Mr. Ravindra Keshavrao Adsure,Adv.
Mr. Arun K. Sinha,Adv.
Mr. Anuvrat Sharma,Adv.
Mr. Radha Shyam Jena,Adv.
M/s Corporate Law Group,Advs.
Mr. Ashok Mathur,Adv.
Mr. T. Harish Kumar,Adv.
Ms. Kamini Jaiswal,Adv.
Ms. Kaveeta Wadia,Adv.
Mr. Rajesh Srivastava,Adv.
Mr. P.V. Yogeswaran,Adv.
Mr. K.R. Sasiprabhu,Adv.
Mr. Vishwajit Singh,Adv.
Mr. Ugra Shankar Prasad,Adv.
Mr. Amit Kumar,Adv.
Mr. E.M.S. Anam,Adv.
Mr. R. Sathish,Adv.
Mr. Sibo Sankar Mishra,Adv.
Mr. Ravi Prakash Mehrotra,Adv.
Mr. Pradeep Misra,Adv.
Ms. Pratibha Jain,Adv.
Mr. Dharam Bir Raj Vohra,Adv.
Mr. Irshad Ahmad,Adv.
Mr. Ramesh Babu M. R.,Adv.
UPON hearing the counsel the Court made the following
O R D E R
As requested, list the matter on 26th September, 2016.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar 3