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Supreme Court - Daily Orders

Mridul Dhar (Minor) vs Union Of India . on 21 September, 2016

Bench: Anil R. Dave, L. Nageswara Rao

     ITEM NO.1                           COURT NO.2                  SECTION X

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     I.A.NO.35/2016 in Writ Petition (C) No(s).306/2004

     MRIDUL DHAR (MINOR) & ANR.                                        Petitioner(s)

                                                 VERSUS

     UNION OF INDIA & ORS.                                             Respondent(s)
     (For extension of time and office report)

     Date : 21/09/2016 This application was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ANIL R. DAVE
                         HON'BLE MR. JUSTICE L. NAGESWARA RAO

     For Petitioner(s)
                                     Mr. Prashant Kumar,Adv.


     For Respondent(s)/Applicant(s)

     State of                      Mr.   Harin P. Raval,Sr.Adv.
     of Telangana                  Mr.   P. Venkat Reddy,Adv.
                                   Mr.   Prashat Tyagi,Adv.
                                   For   M/s. Venkat Palwai Law Associates,Advs.

     Min. of Health                Ms.   Rekha Pandey,Adv.
     UOI                           Ms.   Sunita Sharma,Adv.
                                   Mr.   Ajay Sharma,Adv.
                                   For   Mr. D.S. Mahra,Adv.

     CBSE                          Mr.   Tara Chandra Sharma,Adv.
                                   Ms.   Neelam Sharma,Adv.
                                   Mr.   Rajeev Sharma,Adv.
                                   Ms.   Pankhuri Shrivastava,Adv.

     MCI                           Mr. Gaurav Sharma,Adv.
                                   Mr. Dhawal Mohan,Adv.
                                   Ms. Vara Gaur,Adv.

                                   Mr.   T.N. Rama Rao,Adv.
                                   Mr.   Hitesh Kumar Sharma,Adv.
                                   Mr.   T. Veera Reddy,Adv.
Signature Not Verified
                                   For   Mr. T.V. George,Adv.
Digitally signed by
SARITA PUROHIT
Date: 2016.09.22
16:16:28 IST
Reason:




                                                  1
                     Mr. Bhavani Shankar,Adv.
                     Ms. V.S. Lakshmi,Adv.
                     For Mr. Naresh K. Sharma,Adv.

State of Bihar       Ms. Varsha Poddar,Adv.
                     For Mr. Gopal Singh,Adv.

State of             Mr. A. Selvin Raja,Adv.
Chhattisgarh         for Mr. A.P. Mayee,Adv.

State of Gujarat     Ms. Hemantika Wahi,Adv.
                     Ms. Puja Singh,Adv.
                     Ms. Aagam Kaur,Adv.

State of H.P.        Mr. Suryanarayan Singh,Sr.AAG
                     Ms. Pragati Neekhra,Adv.

State of Jharkhand   Mr. Gopal Prasad,Adv.

State of Kerala      Mr.   G. prakash,Adv.
                     Mr.   Jishnu M.L.,Adv.
                     Ms.   Priyanka Prakash,Adv.
                     Ms.   Beena Prakash,Adv.
                     Mr.   Manu Srinath,Adv.

State of MP          Mr. Mishra Saurabh,Adv.
                     Mr. Ankit Kr. Lal,Adv.

State of Manipur     Mr.   Sapam Biswajit Meiti,Adv.
                     Ms.   Linthoingambi Thongam,Adv.
                     Mr.   Naresh Kumar Gaur,Adv.
                     For   Mr. Ashok Kumar Singh,Adv.

State of Meghalaya   Mr. Ranjan Mukherjee,AAG

State of Punjab      Mr. Saurabh Ahay Gupta,AAG
                     for Mr. Kuldip Singh,Adv.

State of Raj.        Mr.   S.S. Shamshery,Adv.
                     Mr.   Amit Sharma,Adv.
                     Mr.   Prateek Yadav,Adv.
                     Mr.   Ankit Raj,Adv.
                     For   Ms. Ruchi Kohli,Adv.

State of Tripura     Mr. Rituraj Biswas,Adv.
                     Ms. Varsha Poddar,Ad.
                     For Mr. Gopal Singh,Adv.

State of             Mr. Sukrit R. Kapoor,Adv.
Uttarakhand          for Ms. Rachana Srivastava,Adv.



                                    2
State of UP           Mr. Abhisth Kumar,Adv.
                      Ms. Archana Singh,Adv.

Govt. of              Mr. V.G. Pragasam,Adv.
Puducherry            Mr. Prabhu Ramasubramanian,Adv.

                      Mrs. B. Sunita Rao,Adv.
                      Mr. Ravindra Keshavrao Adsure,Adv.
                      Mr. Arun K. Sinha,Adv.
                      Mr. Anuvrat Sharma,Adv.
                      Mr. Radha Shyam Jena,Adv.
                      M/s Corporate Law Group,Advs.
                      Mr. Ashok Mathur,Adv.
                      Mr. T. Harish Kumar,Adv.
                      Ms. Kamini Jaiswal,Adv.
                      Ms. Kaveeta Wadia,Adv.
                      Mr. Rajesh Srivastava,Adv.
                      Mr. P.V. Yogeswaran,Adv.
                      Mr. K.R. Sasiprabhu,Adv.
                      Mr. Vishwajit Singh,Adv.
                      Mr. Ugra Shankar Prasad,Adv.
                      Mr. Amit Kumar,Adv.
                      Mr. E.M.S. Anam,Adv.
                      Mr. R. Sathish,Adv.
                      Mr. Sibo Sankar Mishra,Adv.
                      Mr. Ravi Prakash Mehrotra,Adv.
                      Mr. Pradeep Misra,Adv.
                      Ms. Pratibha Jain,Adv.
                      Mr. Dharam Bir Raj Vohra,Adv.
                      Mr. Irshad Ahmad,Adv.
                      Mr. Ramesh Babu M. R.,Adv.

          UPON hearing the counsel the Court made the following
                             O R D E R

As requested, list the matter on 26th September, 2016.

(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar 3