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[Cites 0, Cited by 0] [Section 237] [Entire Act]

State of Uttar Pradesh - Subsection

Section 237(2) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

(2)The employer shall ensure that all vehicles used at construction site of a building or other construction work comply with the requirements of the Motor Vehicles Act, 1988 (Act No. 59 of 1988) and the rules made thereunder.