Supreme Court - Daily Orders
M/S Star Wire (India) Vidyut Pvt Ltd vs Haryana Electricity Regulatory ... on 20 August, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.27 COURT NO.1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.8432/2017
(Arising out of impugned final judgment and order dated 23-11-2016
in FO No. 25337/2015 passed by the High Court of Punjab & Haryana
at Chandigarh)
M/S STAR WIRE (INDIA) VIDYUT PVT LTD Petitioner(s)
VERSUS
HARYANA ELECTRICITY REGULATORY COMMISSION Respondent(s)
Date : 20-08-2018 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner(s) Mr. Gopal Jain, Sr. Adv.
Mr. P. S. Sudheer, AOR
Mr. Rishi Maheshwari, Adv.
Mr. Bharat Sood, Adv.
Ms. Shruti Jose, Adv.
For Respondent(s) Mr. Pallav Mongia, AOR
Mr. Mridul Chakraborty, Adv.
Mr. Sabyasachi Bhaduri, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Let the matter be listed before the appropriate Bench for final disposal on 10th October, 2018.
Signature Not Verified(Chetan Kumar) (H.S. Parasher) Digitally signed by CHETAN KUMAR Date: 2018.08.20 A.R.-cum-P.S. Assistant Registrar 17:47:21 IST Reason: