Himachal Pradesh High Court
Sumitra Devi vs . Kapoor Chand on 28 February, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Sumitra Devi Vs. Kapoor Chand .
Cr. Revision No. 79 of 2020 28.2.2022 Present: Mr.Lagnesh Verma, Advocate, for the petitioner.
Mr.Hoshiyar Singh Rangra, Advocate, for the respondent.
Cr. Revision No. 79 of 2020 & Cr.MP No. 355 of 2020 r to As prayed, list on 28th March, 2022.
Interim to continue till next date of hearing.
(Vivek Singh Thakur), Judge.
28th February, 2022 (Keshav) ::: Downloaded on - 28/02/2022 20:14:31 :::CIS