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State of Mizoram - Section
Section 29 in The Mizoram Civil Service Rules, 1988
29. [Repeal and savings.] [Substituted by Notification No. A. 11011/1/MCS (G), dated 15.7.1988.]
- The Mizoram Civil Service Rules, 1977 as amended from time to time and the Mizoram Subordinate Civil Service (Group 'B' Posts) Recruitment Rules, 1983 stand repealed with the commencement of these rules.[Provided that any order made or action taken under the Rules so repealed or under any general orders ancillary thereto shall be deemed to have been made or taken under the corresponding provisions of these Rules.] [Inserted by Notification No. A. 11011/1/MCS (G), dated 15.7.1988.][Schedule I(a)] [Substituted Schedule I(a), I(b) and I(c) by Notification No. A. 11011/1/MCS (G), dated 15.7.1988.]Authorised permanent strength of the Mizoram Civil Service[Rule 4]| A. Selection Grade.50 per cent of authorised permanent strength (Non-functional) | 10 |
| Total | 10 |
| B. Junior Administrative Grade. | |
| 1. Director, L.R. and S. | 1 |
| 2. Director, Rural Development | 1 |
| 3. Director, L.A.D. | 1 |
| 4. Director, L. and E | 1 |
| 5. Director, Relief and Rehab. | 1 |
| 6. Controller, Printing andStationary | 11 |
| 7. Deputy Secretary | 12 |
| 8. Deputy C.E.O. | 1 |
| 9. Addl. Deputy Commissioner | 6 |
| 10. Joint Director, Civil Supply | 1 |
| 11. Joint Director, Transport | 1 |
| Total | 27 (X) |
| Reserves | |
| 1. Deputation Reserves at 10 percent of 27 | 3 |
| 2. Leave Reserves at 10 per centof 27 | 3 |
| 3. Training Reserves at 10 percent of 27 | 3 |
| Total | 9 (Y) |
| Grand Total of X and Y | 36 |
| C. Senior Grade. | |
| 1. Under-Secretary | 11 |
| 2. S.D.O. | 9 |
| 3. E.A.C. | 5 |
| 4. Deputy Director, S. and T. | 2 |
| 5. D.C.S.O. | 2 |
| 6. A.S.O.I. | 2 |
| 7. Dy. Director, Rural Development | 1 |
| 8. Deputy Controller of P. and S. | 1 |
| 9. Deputy Director, L.R. and S | 1 |
| 10. Settlement Officer | 1 |
| 11. P.S. to Chief Minister | 1 |
| 12. Liaison Officer | 5 |
| 13. D.T.O. | 2 |
| 14. Election Officer | 3 |
| 15. District Local AdministrativeOfficer | 1 |
| Total | 47 (X) |
| Reserves | |
| 1. Deputation Reserves at 10 percent of 47 | 5 |
| 2. Leave Reserves at 10 per centof 47 | 5 |
| 3. Training Reserves at 10 percent of 47 | 5 |
| Total | 15 (Y) |
| Grand Total of X and Y | 62 |
| D. Junior Grade | |
| 1. B.D.O. | 20 |
| 2. Assistant Director (Revenue) | 1 |
| 3. Assistant Controller, P. and S. | 1 |
| 4. Assistant Director, L.A.D | 1 |
| 5. Circle Officer | 2 |
| 6. A.O. (Gazetted) | 34 |
| 7. S.D.M. | 10 |
| 8. A.D.C. | 5 |
| 9. Assistant Director, R.D. | 1 |
| 10. A.S.O.-II | 4 |
| Total | 79 (X) |
| Reserves | |
| 1. Deputation Reserves at 10 percent of 79 | 8 |
| 2. Leave Reserves at 10 per centof 79 | 8 |
| 3. Training Reserves at 10 percent of 79 | 8 |
| Total | 24 (Y) |
| Grand Total of X and Y | 103 |
| Grand Total of 'B', 'C', and 'D', | 201 |
| Total of 'A' | 10 |
| Grand Total | 211 |