Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 113] [Entire Act]

State of Gujarat - Subsection

Section 113(2) in Gujarat High Court Rules, 1993

(2)Judgment or order of the lower Appellate Court.