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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Assam - Subsection

Section 21(2)(a) in The Arms Rules, 1962

(a)a licence in Form XI shall not entitle the dealer to shorten a fire-arm or to convert an imitation fire-arm, into a fire-arm, unless he has a licence in Form IX showing specifically that he is permitted to shorten a fire-arm or convert an imitation fire-arm into a fire-arm