Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(B)] [Section 3] [Entire Act] Union of India - Subsection Section 3(B)(a) in The Government of National Capital Territory of Delhi (Amendment) Act, 2023 (a)in the opening paragraph, for the words "act in his discretion", the words "act in his sole discretion" shall be substituted;