Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 99] [Entire Act] Union of India - Section Section 156 in The Code of Civil Procedure, 1908 156. Repeals .- [ Repealed by the Second Repealing and Amending Act, 1914 (17 of 1914), section 3 and Schedule II.]
