Delhi High Court - Orders
Alphabet Inc & Ors vs Alliance Of Digital India Foundation & ... on 26 April, 2023
Author: Satish Chandra Sharma
Bench: Chief Justice, Subramonium Prasad
$~152
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 385/2023
ALPHABET INC & ORS. ..... Appellant
Through: Mr. Sandeep Sethi, Sr. Advocate, Mr.
Sajan Poovayya, Sr. Advocate with
Mr. Vijendra Pratap Singh, Mr. Karan
Singh Chandhiok, Ms. Avantika
Kakkar, Ms. Deeksha Kundu, Ms.
Sayabani Basu, Ms. Ruchi Verma,
Ms. Vanya Chhabra, Mr. Tanvi
Donandi, Ms. Bhavika Chhabra, Ms.
Deeksha, Ms. Raksha Agarwal and
Mr. Abhishek Kakker, Advocates.
versus
ALLIANCE OF DIGITAL INDIA FOUNDATION & ORS.
..... Respondents
Through: Mr. Abir Roy, Mr. T. Sundar
Ramanathan, Mr. Vivek Pandey, Mr.
Aman Shankar, Ms. Sukanya
Vishwanathan and Ms. Aastha
Sardana, Advocates for R-1.
Ms. Akanksha Kaul and Ms. Versa
Singh, Advocate for R-2/CCI.
Mr. Jayant Mehta, Sr. Advocate with
Ms. Sonam Mathur, Ms. Dinoo
Muthappa, Mr. Abir Roy, Mr. Dhruv
Dikshit, Mr. Vivek Pandey, Mr.
Archit Nayyar, Mr. Aman Shankar,
Ms. Sukanya Viswanathan and Mr.
Srikar, Advocates for R-3.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
LPA 385/2023 Page 1 of 2
ORDER
% 26.04.2023 CM APPLs. 20830-31/2023 (Exemption) Allowed, subject to all just exceptions. LPA 385/2023 & CAV 211/2023, CM APPLs. 20829/2023, 20832/2023
1. Issue notice.
2. Mr. Abir Roy, learned Counsel, accepts notice on behalf of Respondent No.1. Ms. Akanksha Kaul, learned Counsel, accepts notice on behalf of Respondent No.2. Ms. Sonam Mathur, learned Counsel, accepts notice on behalf of Respondent No.3.
3. List on 19.07.2023.
SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J APRIL 26, 2023 S. Zakir LPA 385/2023 Page 2 of 2