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Delhi High Court - Orders

Alphabet Inc & Ors vs Alliance Of Digital India Foundation & ... on 26 April, 2023

Author: Satish Chandra Sharma

Bench: Chief Justice, Subramonium Prasad

$~152
*     IN THE HIGH COURT OF DELHI AT NEW DELHI
+     LPA 385/2023
      ALPHABET INC & ORS.                     ..... Appellant
                   Through: Mr. Sandeep Sethi, Sr. Advocate, Mr.
                            Sajan Poovayya, Sr. Advocate with
                            Mr. Vijendra Pratap Singh, Mr. Karan
                            Singh Chandhiok, Ms. Avantika
                            Kakkar, Ms. Deeksha Kundu, Ms.
                            Sayabani Basu, Ms. Ruchi Verma,
                            Ms. Vanya Chhabra, Mr. Tanvi
                            Donandi, Ms. Bhavika Chhabra, Ms.
                            Deeksha, Ms. Raksha Agarwal and
                            Mr. Abhishek Kakker, Advocates.
                   versus

       ALLIANCE OF DIGITAL INDIA FOUNDATION & ORS.
                                                      ..... Respondents
                     Through:   Mr. Abir Roy, Mr. T. Sundar
                                Ramanathan, Mr. Vivek Pandey, Mr.
                                Aman Shankar, Ms. Sukanya
                                Vishwanathan and Ms. Aastha
                                Sardana, Advocates for R-1.
                                Ms. Akanksha Kaul and Ms. Versa
                                Singh, Advocate for R-2/CCI.
                                Mr. Jayant Mehta, Sr. Advocate with
                                Ms. Sonam Mathur, Ms. Dinoo
                                Muthappa, Mr. Abir Roy, Mr. Dhruv
                                Dikshit, Mr. Vivek Pandey, Mr.
                                Archit Nayyar, Mr. Aman Shankar,
                                Ms. Sukanya Viswanathan and Mr.
                                Srikar, Advocates for R-3.


       CORAM:
       HON'BLE THE CHIEF JUSTICE
       HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD




LPA 385/2023                                                  Page 1 of 2
                      ORDER

% 26.04.2023 CM APPLs. 20830-31/2023 (Exemption) Allowed, subject to all just exceptions. LPA 385/2023 & CAV 211/2023, CM APPLs. 20829/2023, 20832/2023

1. Issue notice.

2. Mr. Abir Roy, learned Counsel, accepts notice on behalf of Respondent No.1. Ms. Akanksha Kaul, learned Counsel, accepts notice on behalf of Respondent No.2. Ms. Sonam Mathur, learned Counsel, accepts notice on behalf of Respondent No.3.

3. List on 19.07.2023.

SATISH CHANDRA SHARMA, CJ SUBRAMONIUM PRASAD, J APRIL 26, 2023 S. Zakir LPA 385/2023 Page 2 of 2