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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Manipur - Subsection

Section 13(2) in Manipur Ropeways Act, 2015

(2)The provisions of sub-section (1) shall extend to the opening of sections of the ropeway, to deviation lines, and to any alteration or reconstruction materially affecting the structural character of any work to which the provisions of sub-section (1) apply or are extended by this sub-section.Chapter-VI Construction and Maintenance of Public Rope ways