Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1A in Payment of Wages (Mines) Rules, 1956 1A. [ [Inserted by S.O. 1795, dated 30.5.1962. ] The provisions of these rules shall apply in relation to oil fields as they apply in relation to mines.]
