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Telangana High Court

Joginipelli Jayaprada, vs The State Of Telangana, on 29 November, 2023

Author: B. Vijaysen Reddy

Bench: B. Vijaysen Reddy

 THE HONOURABLE SRI JUSTICE B. VIJAYSEN REDDY

              WRIT PETITION No.32627 OF 2023

ORDER :

(ORAL) This writ petition is filed by the petitioner seeking to declare action of respondent Nos.2 to 5 in not considering the F-Line application bearing No.DER022300989232 dated 09.10.2023 submitted by the petitioner for conducting Survey, fixing of boundaries of her lands admeasuring Acs.2-16 guntas, Ac.0-27 guntas and Ac.0-13 guntas in Survey Nos.65/B/1, 64/B/1 and 64/B/2 respectively situated at Nandagiri Village, Pegadapalli Mandal, Jagityal District, as being illegal and arbitrary.

2. Heard learned Counsel for the petitioner, learned Assistant Government Pleader for Revenue appearing for respondents, and perused the material on record.

3. Petitioner claims to be pattadar of the lands admeasuring Acs.2-16 guntas, Ac.0-27 guntas and Ac.0-13 guntas in Survey Nos.65/B/1, 64/B/1 and 64/B/2 respectively situated at Nandagiri Village, Pegadapalli Mandal, Jagityal District, having purchased the same from Mr. Nyalakonda Janardhan Rao S/o. Raghupathi 2 Rao and Mr. Nyalakonda Tirmal Rao S/o. Raghupathi Rao. Petitioner was also issued e-pattadar passbook No.T18150100696. Petitioner has submitted F-Line application bearing No.DER022300989232 dated 09.10.2023 for conducting Survey, fixing of boundaries of her land. However, there is inaction on the part of respondent authorities in processing the F-Line application of the petitioner, as such, she is constrained to approach this Court.

4. Learned Assistant Government Pleader for Revenue appearing for respondents has submitted that appropriate action will be taken on the F-Line application submitted by the petitioner in accordance with law.

5. Recording the aforesaid submissions of the learned Assistant Government Pleader for Revenue, without going into the merits of case, the writ petition is disposed of directing respondent Nos.4 and 5 to consider the F-Line application bearing No. DER022300989232 dated 09.10.2023 submitted by the petitioner for conducting Survey and fixing of boundaries of her lands admeasuring Acs.2-16 guntas, Ac.0-27 guntas and Ac.0-13 guntas in Survey Nos.65/B/1, 64/B/1 and 64/B/2 respectively situated at 3 Nandagiri Village, Pegadapalli Mandal, Jagityal District, by issuing notice to all concerned/interested persons, and pass orders, in accordance with law, within a period of two (2) months from the date of receipt of a copy of this order.

As a sequel thereto, miscellaneous applications, if any, pending in the writ petition stand closed. No order as to costs.

_______________________ B. VIJAYSEN REDDY, J Date: 29.11.2023 MS