Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 5 in Gujarat Electricity Regulatory Commission (Electricity Supply Code and Related Matters) Regulations, 2015 (5)the headings are inserted for convenience and may not be taken into account for the purpose of interpretation of this Code.
