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[Cites 0, Cited by 0] [Section 75(3)] [Section 75] [Entire Act]

State of Goa - Subsection

Section 75(3)(i) in The Goa Co-operative Societies Act, 2001

(i)Whether any purchases and sales are made during the year exceeding Rs. 50,000/- in aggregate from any relative of any director or any company or firm in which directors are interested;