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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Uttarakhand - Subsection

Section 30(1)(j) in THE UTTARAKHAND CHAR DHAM DEVASTHANAM MANAGEMENT Act, 2019

(j)In case of Rawal if he/she ceases to be leading a celibate life or otherwise proved to be having a blemished character.