Supreme Court - Daily Orders
Association Of Odisha Icse School vs The State Of Odisha on 17 March, 2021
Bench: A.M. Khanwilkar, Dinesh Maheshwari, Krishna Murari
1
ITEM NO.7 Court 5 (Video Conferencing) SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 3355/2021
(Arising out of impugned final judgment and order dated 02-02-2021
in WP(C) No. 2918/2021 passed by the High Court Of Orissa At
Cuttack)
ASSOCIATION OF ODISHA ICSE SCHOOL Petitioner(s)
VERSUS
THE STATE OF ODISHA Respondent(s)
(FOR ADMISSION and I.R. and IA No.27733/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.27850/2021-PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES )
WITH
SLP(C) No. 3383-3384/2021 (XI-A)
(FOR ADMISSION and I.R. and IA No.28123/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.28122/2021-PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Diary No(s). 4616/2021 (XI-A)
(FOR ADMISSION and I.R. and IA No.27864/2021-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.27862/2021-PERMISSION TO
FILE PETITION (SLP/TP/WP/..) and IA No.27863/2021-PERMISSION TO
FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)
Date : 17-03-2021 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE KRISHNA MURARI
For Petitioner(s)
Mrs. V. Mohana, Sr. Adv.
Mr. Suvendu Suvasis Dash, AOR
Mr. Patitapaban Panda, Adv.
Mr. Dayananda Mohapatra, Adv.
Ms. Nikita Capoor, Adv.
Signature Not Verified
Ms. Swati Vaibhav, AOR
Digitally signed by
DEEPAK SINGH
Date: 2021.03.17
17:10:06 IST
Reason:
For Respondent(s)
Mr. Ravi Prakash Mehrotra, AOR
Mr. Rupesh Kumar, AOR
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Ms. Neelam Sharma, Adv.
Ms. Pankhuri Shrivasava, Adv.
Mr. Alekshendra Sharma, Adv.
Mr. Pravesh Bahuguna, Adv.
Mr. Hitendra Nath Rath, AOR
Mr. Bibhuti Bhusan Chaudhary, Adv.
Mr. J.P Parida, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List these matters tomorrow, i.e. 18.03.2021.
(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH)