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[Cites 0, Cited by 0] [Section 29] [Entire Act]

NCT Delhi - Subsection

Section 29(6) in The Delhi Metro Airport Express Line, General Rules, 2010

(6)Failure of an air conditioning unit shall be indicated on the Train Control and Monitoring System panel and although it has no effect on the safe operation of the train the train operator shall report such failure to Operations Control Centre, so that rake receives prompt attention to relieve hardship to passengers.