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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(2) in Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008

(2)During the period of probation specified in sub - rule (1), each probationer trainee may be required to pass such Departmental Examination and to undergo such trainee as the Government may, from time to time, specify.