Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 20 in The Regulations For Disbursement of Loans Under The Middle Income Group Housing Scheme, 1968 20. The State Government may relax any of the above rules as it may, having regard to natural justice in special circumstances of a case, consider proper.
