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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(51) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2019

(51)"Prudence Check" means scrutiny of reasonableness of any cost or expenditure incurred or proposed to be incurred in accordance with these regulations by the generating company or the transmission licensee, as the case may be;