Bombay High Court
Nadira Shaban Ahmad And 2 Ors vs Commissioner Mmrda And 2 Ors on 11 July, 2023
Author: Neela Gokhale
Bench: G.S. Patel, Neela Gokhale
2023:BHC-OS:6365-DB 6-OSIAL-32032-2022 IN OSWP-4025-2022.DOC
Arun
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INTERIM APPLICATION (L) NO. 32032 OF 2022
IN
WRIT PETITION NO. 4025 OF 2022
Nadira Shaban Ahmad & Ors ...Applicants
In the matter between
Nadira Shaban Ahmad & Ors ...Petitioners
Versus
The Commissioner, MMRDA & Anr ...Original
Respondents
And
Grievance Redressal Committee & Anr ...Respondents
Mr Saurabh Utangale, with Sarika Kurundwadkar, i/b Utangale &
Co, for the Applicants/Petitioners.
Mr Akshay Shinde, for Respondents Nos. 1 & 2.
ARUN
RAMCHANDRA
SANKPAL
Digitally signed
CORAM G.S. Patel &
by ARUN
RAMCHANDRA
SANKPAL
Neela Gokhale, JJ.
Date: 2023.07.12 10:20:39 +0530 DATED: 11th July 2023 PC:-
1. At the request of the learned Advocate for the Applicant, the Interim Application for restoration is dismissed as withdrawn.Page 1 of 2
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2. All pending Interim Applications are disposed of since the main Petition is also disposed of.
(Neela Gokhale, J) (G. S. Patel, J) Page 2 of 2 11th July 2023 ::: Uploaded on - 12/07/2023 ::: Downloaded on - 12/07/2023 18:15:41 :::