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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(3) in The Rajasthan Municipal Service Rules, 1963

(3)[ For filling up the vacancies of the earlier years other than those of the Executive Officer Class V, the Rajasthan Service (Recruitment by promotion against vacancies of earlier years) Rules, 1972 as amended from time to time shall be applicable to the Service mutatis mutandis.] [Substituted by Notification No. F. 10(i) LSG/36-11 dated 30-12-1969, Published in Rajasthan Gazette, Part IV-C dated 5-1-1970]