Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7A] [Entire Act] State of Tamilnadu - Subsection Section 7A(2) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 (2)The term of office of the members of the District Committee shall be three years and other matters relating to the said Committee shall be such as may be prescribed.
