Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 31 in The National Service Act, 1972 31. Summary trial of offences. Notwithstanding anything contained in the Code of Criminal Procedure, 1898, (5 of 1898). every offence punishable under this Act shall be tried summarily.
