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[Cites 0, Cited by 0] [Section 376(1)] [Section 376] [Entire Act]

State of West Bengal - Subsection

Section 376(1)(c) in Kolkata Municipal Corporation Act, 1980

(c)cause such bars, chains, or posts to be fixed across or in any street in which any such work of construction or repair is under execution as are necessary in order to prevent the passage or vehicles or animals and avert danger.