Supreme Court - Daily Orders
Indian Grassland And Fodder Research ... vs Sushila on 12 December, 2025
Author: Aravind Kumar
Bench: Aravind Kumar
ITEM NO.19 COURT NO.16 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 62210/2025
[Arising out of impugned final judgment and order dated 30-09-2024
in WP(C) No. 13695/2024 passed by the High Court of Delhi at New
Delhi]
INDIAN GRASSLAND AND FODDER
RESEARCH INSTITUTE & ANR. Petitioner(s)
VERSUS
SUSHILA & ANR. Respondent(s)
IA No. 309528/2025 - CONDONATION OF DELAY IN FILING
IA No. 309526/2025 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
Date : 12-12-2025 This matter was called on for hearing today. CORAM : HON'BLE MR. JUSTICE ARAVIND KUMAR HON'BLE MR. JUSTICE N.V. ANJARIA For Petitioner(s) : Mr. T. Mahipal, AOR For Respondent(s) :
UPON hearing the counsel the Court made the following O R D E R
1. In view of the letter circulated by learned counsel for the petitioners seeking adjournment, matter stands adjourned.
2. List on 13.03.2026.
(RASHI GUPTA) (AVGV RAMU)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
RASHI GUPTA
Date: 2025.12.15
18:14:51 IST
Reason: