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State of Madhya Pradesh - Section
Section 5 in The M.P. Ayurvedic Ashaskiya Maha Vidyalayon Ke Chhatron Ke Pariksha Sambandhi Vishesh Upbandh Adhiniyam, 1979
5. Amendment of Schedule.
- In the Schedule to the Act, after serial number 7 and entry relating thereto the following serial number and entry shall be inserted, namely :-| 7-A. | Madhya Pradesh Board of Ayurvedic and Unani Systems ofMedicine and Naturopathy | Ayurveda Vigyanacharya | AVMS (after November, 1978). |